Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Manipur - Subsection Section 25(9) in The Chit Fund (Manipur) Rules, 1994 (9)A register in Form XXII showing the amounts deposited in approved banks in respect of all chits conducted by the foreman.
