Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in The Orissa Cultural Grants Rules, 1995

(2)The orders of sanction specifying such terms and conditions as may be decided shall be issued by the Department, instructing the Collector to draw the consolidated amount in respect of the District and to place the said amount in the accounts of the District Council immediately.