Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(16) in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

(16)The Police Officer so authorised may, with the permission of the Superintendent, interview internee in the ordinary interview room without a prison official being present.