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[Cites 0, Cited by 0] [Section 591(2)] [Section 591] [Entire Act]

State of Punjab - Subsection

Section 591(2)(o) in The Punjab Municipal Act, 1999

(o)the investment of surplus moneys of a Municipality under sub- section (1), and the provision of adequate safeguard against the unproductive and speculative investments under sub-section (2) of section 142;