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[Cites 0, Cited by 0] [Section 1] [Entire Act]

UT Chandigarh - Subsection

Section 1(b) in The Punjab General Sales Tax (Amendment and Validation) Act, 1987

(b)in clause (E) in Explanation (1) of the substituted clause (i), for the words "State of Punjab" and "Punjab" the words "Union territory of Chandigarh" and "Chandigarh" shall respectively be substituted.