Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 374(1)] [Section 374] [Entire Act] State of Assam - Subsection Section 374(1)(c) in Gauhati Municipal Corporation Act, 1971 (c)Cause to be put up or painted on boards of suitable size the name of any public place vested in the Corporation; and