Section 29(3)(a) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

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State of Uttarakhand - Subsection

Section 29(3)(a) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(a)Where the bhumidhar; or if there are more than one bhumidhar; all of them were, on the date on which application is made under Section 31 person or persons belonging to any one or more of the classes mentioned in sub-section (1) of Section 157 of the U.P. Zamindari Abolition and Land Reforms, Act, 1950 (U.P. Act 1 of 1951), as modified in its application to Kumaun and Garhwal divisions, or

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State of Uttarakhand - Subsection

Section 29(3)(a) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960