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[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(6)(d) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(d)The District Education Office, after receiving the inspection report from the Inspection Team, shall forward the report with his comments to the Divisional Joint Director for his decision.