Section 37(3) in The M.P. Civil Services (Pension) Rules, 1976
(3)A pension granted or awarded under sub-rule (1) or as the case may be, under sub-rule (2), shall not be less than [minimum pension as determined by the Government from time to time] [Substituted by Notification No. B-25-9-96-PWC-IV, dated 18-6-96 (w.e.f. 1-1-1986).].
