Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(6)] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(6)(b) in Rajasthan Land Pooling Schemes Act, 2016

(b)recover the cost of any expenses incurred by it in this behalf from the owner as arrears of land revenue.