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[Cites 0, Cited by 0] [Section 749(2)] [Section 749] [Entire Act]

State of Jharkhand - Subsection

Section 749(2)(g) in Bihar Education Code, 1961

(g)It should also indicate that due provision will so far as circumstances permit be made for the residence of the Principal of the institution and members of the teaching staff in or near the building of the institution or in the place provided for the residence of the students.