Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Gujarat - Subsection Section 7(1)(xxxiii) in The Gujarat Ayurved University Act, 2021 (xxxiii)to delegate all or any of its powers (except the powers to make regulations) to any other officers or authorities of the University;