Supreme Court - Daily Orders
Vasant Suka Kasabe vs Eknath Mahadu Kasabe (Deceased) ... on 12 July, 2021
Bench: K.M. Joseph, S. Ravindra Bhat
ITEM NO.13 Court 12 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7046/2021
(Arising out of impugned final judgment and order dated 09-12-2019
in RPST No. 3783/2014 in Second Appeal No. 227 of 2004 passed by
the High Court Of Judicature At Bombay)
VASANT SUKA KASABE Petitioner(s)
VERSUS
EKNATH MAHADU KASABE (DECEASED)
THROUGH HIS LEGAL HEIRS & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.70867/2021-CONDONATION OF DELAY
IN FILING and IA No.70868/2021-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 12-07-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Abhishek Krishna, Adv.
Ms. Himani Bhatnagar, Adv.
Mr. Arvind S. Avhad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. Delay condoned.
We are not inclined to interfere with the order passed by the High Court.
The special leave petition is, accordingly, dismissed. Pending application stands disposed of.
Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2021.07.12 (MEENAKSHI KOHLI) 16:01:42 IST Reason: (RENU KAPOOR) ASTT. REGISTRAR-cum-PS BRANCH OFFICER