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Supreme Court - Daily Orders

Vasant Suka Kasabe vs Eknath Mahadu Kasabe (Deceased) ... on 12 July, 2021

Bench: K.M. Joseph, S. Ravindra Bhat

     ITEM NO.13                    Court 12 (Video Conferencing)             SECTION IX

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7046/2021

     (Arising out of impugned final judgment and order dated 09-12-2019
     in RPST No. 3783/2014 in Second Appeal No. 227 of 2004 passed by
     the High Court Of Judicature At Bombay)

     VASANT SUKA KASABE                                                      Petitioner(s)

                                                    VERSUS

     EKNATH MAHADU KASABE (DECEASED)
     THROUGH HIS LEGAL HEIRS & ORS.                      Respondent(s)
     (FOR ADMISSION and I.R. and IA No.70867/2021-CONDONATION OF DELAY
     IN FILING and IA No.70868/2021-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT )

     Date : 12-07-2021                 This petition was called on for hearing today.

     CORAM :                           HON'BLE MR. JUSTICE K.M. JOSEPH
                                       HON'BLE MR. JUSTICE S. RAVINDRA BHAT

     For Petitioner(s)                 Mr. Abhishek Krishna, Adv.
                                       Ms. Himani Bhatnagar, Adv.
                                       Mr. Arvind S. Avhad, AOR

     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                 O R D E R

Heard learned counsel for the petitioner. Delay condoned.

We are not inclined to interfere with the order passed by the High Court.

The special leave petition is, accordingly, dismissed. Pending application stands disposed of.

Signature Not Verified

Digitally signed by
MEENAKSHI KOHLI
Date: 2021.07.12

     (MEENAKSHI KOHLI)
16:01:42 IST
Reason:                                                                (RENU KAPOOR)
     ASTT. REGISTRAR-cum-PS                                            BRANCH OFFICER