Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Bihar - Subsection

Section 66(1) in Bihar Fire Service Act, 2014

(1)The Bihar Fire Service Act, 1948 (Bihar Act 37, 1948) is hereby repealed.