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State of Odisha - Section

Section 45 in The Orissa Muhammedan Marriages and Divorces Registration Rules, 1976

45.

In district offices the following records shall be preserved in perpetuity, namely-All Register Books I, II, III, and IV and their indexesThe CatalogueRegister of refusalsRegister of appealsReports of the destruction of records and list of papers destroyed.