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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

NCT Delhi - Subsection

Section 34(2)(ix) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(ix)report such acts of the Marketing Committee or members of the Marketing Committee including the Chairman and the Vice-Chairman which are contrary to the provisions of this Act, rules regulations and bye-laws framed thereunder to the Vice-Chairman of the Board who shall further report to the Government;