Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] Union of India - Subsection Section 64(b) in The Semiconductor Integrated Circuits Layout-Design Act, 2000 (b)of an offence under section 58 or section 59 except on complaint in writing made by the Registrar or any officer authorised by him in writing.
