Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72(4)] [Section 72] [Entire Act]

State of Punjab - Subsection

Section 72(4)(C) in Panjab University Act, 1947

(C)Government of India Notifications dated.
1.11.1966.
30.8.1967.
29.6.1968.
9.7.1968.
12.9.1969.
6.12.1969.
25.5.1970.
25.4.1972.
27.4.1973.
3.5.1984.
27.10.1997.