Supreme Court - Daily Orders
The Commissioner Of Income Tax-Iv vs Symantec Software India (P) Ltd. on 25 July, 2017
ITEM NO.6 REGISTRAR COURT. 2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s). 33714/2015
THE COMMISSIONER OF INCOME TAX-IV Petitioner(s)
VERSUS
SYMANTEC SOFTWARE INDIA (P) LTD. Respondent(s)
Date : 25-07-2017 This petition was called on for hearing today.
For Petitioner(s) Ms. Prema Singh,Adv.
Ms. Anil Katiyar, AOR
For Respondent(s)
Mr. Rustom B. Hathikhanawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
File not received. As reported by the Section the matter is to be listed before the Hon'ble Court, as per rules.
(KAPIL MEHTA) Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2017.07.26 14:08:55 IST Reason: