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State of Bihar - Section

Section 2 in Bihar and Orissa Public Demands Recovery Act, 1914

2. Repeal.

- The following enactments are hereby repealed, namely -
(a)The Public Demands Recovery Act, 1895 (Ben. Act I of 1895), and
(b)The Bengal Public Demands Recovery (Amendment) Act, 1897 (Ben. Act I of 1897).