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Bombay High Court

Shaila Devdasi Bhore vs State Of Maharashtra And Anr on 25 July, 2024

Author: Vijaykumar Kotwal

Bench: Vijaykumar Kotwal

                                                                               Board Sr.No.:-56

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                   CR. APPEAL NO. 1263 OF 2023

 Shaila Devdasi Bhore                                   ....APPELLANT
            V/S
 State Of Maharashtra And Anr.                        ....RESPONDENT

None Present for the Appellant Mr.Prashant P.Jadhav APP for Respondent/State Mr.Shailesh Kharat (appointed adv for R.No.2) CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 25th July, 2024 P.C. :

None present for the applicant/respondent. Stand over to 08/08/2024 .
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