Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 119 in The Calcutta Port Rules, 1943 119. Every bulk oil vessel entering the port with a gas-free certificate shall, before carrying out repairs involving the use of naked lights in any compartment, obtain a further certificate for that compartment.
