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State of Madhya Pradesh - Section

Section 25 in The M.P. Nagariya Sthawar Sampatti Kar Niyam, 1964

25. Payment of tax.

- The tax due for any year may be paid in two equal instalments which shall become due on April 1, and October 1, of that year :Provided that the tax due for the year 1964-65 shall be payable in one instalment within sixty days from the date of service of the notice mentioned in sub-rule (1) of Rule 26.