Delhi High Court - Orders
Shoppers Stop Limited vs M/S Shopperstop & Ors on 2 August, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 424/2020
SHOPPERS STOP LIMITED ..... Plaintiff
Through: Mr.Sagar Chandra, Ms.Shubhie Wahi,
Ms.Sanya Kapoor, Advs.
versus
M/S SHOPPERSTOP & ORS. ..... Defendants
Through: Mr.Sandeep Mahapatra, Mr.Mirza
Kayesh Begg, Adv. for DCP Zone
II(Indore)
Mr. P.S. Sudheer and Ms. Anne
Mathew, Advs. for D-5.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 02.08.2022 In the order dated 20.07.2022 passed in C.S. (COMM) 475/2022, titled Fashnear Technologies Private Limited v. Meesho Online Shopping Pvt. Ltd. & Anr., a Co-ordinate Bench of this Court presided over by Hon'ble Ms. Justice Prathiba M. Singh has directed, inter-alia the present suit to be placed before that Bench on 03.08.2022.
Subject to the orders of Hon'ble the Judge-in-Charge (Original Side), list the matter before Hon'ble Ms. Justice Prathiba M. Singh on 3rd August, 2022.
NAVIN CHAWLA, J AUGUST 2, 2022 RN Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:03.08.2022 18:56:04