Section 21(2) in THE NATIONAL COMMISSION FOR ALLIED AND HEALTHCARE PROFESSIONS ACT, 2021
(2)The Search-cum-Selection Committee shall consist of the following persons, namely:--(a)the Secretary, Ministry of Health and Family Welfare--Chairperson;(b)the Secretary or his nominee, not below the rank of Additional Secretary of Department of Higher Education, Ministry of Education--member;(c)four experts, possessing outstanding qualifications and experience of not less than twenty-five years in the field of allied and healthcare education, public health education and health research to be nominated by the Central Government--members;(d)one person, possessing outstanding qualifications and experience of not less than twenty-five years in the field of management or law or economics or science and technology to be nominated by the Central Government--member; and(e)Additional Secretary to the Government of India in the Ministry of Health and Family Welfare Convener--member.
