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[Cites 0, Cited by 0] [Section 83] [Entire Act]

British India - Subsection

Section 83(1) in Bills of Exchange Act 1882

(1)A promissory note is an unconditional promise in writing made by one person to another signed by the maker, engaging to pay, on demand or at a fixed or determinable future time, a sum certain in money, to, or to the order of, a specified person or to bearer.