Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(1) in Oriental Bank of Commerce (Employees') Pension Regulations, 1995

(1)Basic pension and additional pension, wherever applicable, shall be updated as per the formulae given in Appendix l.