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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Punjab - Subsection

Section 85(2)(xx) in The Punjab Co-operative Societies Act, 1961

(xx)the mode in which the value of deceased member's share or interest shall be ascertained and for the nomination of a person to whom such share or interest may be paid or transferred ;