Section 9 in The Indian Forest Service (Probation) Rules, 1968
9. Failure to appear at the final examination in certain circumstances.
- Where a probationer is prevented by sickness or other cause over which he has to control from completing his course of studies for the final examinations or from appearing at such examination, the Central Government, may allow him to appear at the next final examination or any special examination which the President may hold for the purpose, or [may exempt him from appearing in all or any of the subjects prescribed for the final examinations.] [Substituted by M.H.A. Notification No. 7/32/68-A1S (IV), dated 12th August, 1969.]
