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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 12(3) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(3)The ratio between the population of the territorial area of a Gram Panchayat and the number of seats in that Panchayat to be filled by election shall, so far as practicable, be the same throughout the Union territory.