Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 6 in Assam Temperance Act, 1926 6. Preparation and publication of electoral roll. - The State Government may at any time prepare and publish an electoral roll for any area, but nothing contained in this Act shall be deemed to require the preparation of publication of such a roll.
