Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 179 in Arunachal Pradesh Municipal Act, 2007 179. Vesting of sub-soil rights. - All rights over the sub-soil water resources within the municipal area shall vest in the Municipality.
