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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(2) in The Bidhan Chandra Krishi Viswa Vidyalaya Temporary Supersession) Act, 1978.

(2)All the words and expressions used in this Act but not defined shall have the same meanings as assigned to them in the Bidhan Chandra Krishi Viswa Vidyalaya Act, 1974.