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State of Andhra Pradesh - Section

Section 22 in Andhra Pradesh Building Rules - 2012

22. Incentives For Owners Leaving More Setbacks / Installing Solar Heating System / Lighting / Rain Water Harvesting / Recycling Of Waste Water.

- The following incentives in terms of rebate in Property Tax will be given by the local authority for owners or their successors-in-interest who:
(i)Install and use solar heating and lighting system: 10% rebate.
(ii)Undertake both recycling of waste water and rain water harvesting structures: 10% rebate.