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State of Rajasthan - Section

Section 38 in Rajasthan Forest Subordinate Service Rules, 2015

38. Restriction on promotion of persons foregoing promotion.

- In case a person on his appointment by promotion to the next higher post either on the basis of urgent temporary appointment or on regular basis on the recommendation of the Departmental Promotion Committee, forgoes such an appointment through his written request and if the concerned Appointing Authority accepts his/her request, the person concerned shall be debarred from consideration for promotion (both on the basis or urgent, temporary appointment or on regular basis) for subsequent two recruitment years for which the Departmental Promotion Committee is held and the name of such person who forgoes promotion shall not be included in the seniority cum eligibility fist to be placed before the Departmental Promotion Committee for subsequent two recruitment years.Part-VI Appointments, Probation and Confirmation