Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Income Tax Appellate Tribunal - Mumbai

India Capital Research & Advisors ... vs Dcit Cir 3(2)(1), Mumbai on 17 January, 2018

आयकर अपीलीय अिधकरण, अिधकरण मुंबई "के " खंडपीठ मे Income-tax Appellate Tribunal -"K"Bench Mumbai सव ी राजे ,लेखा सद य एवं अमरजीत सह, याियक सद य Before S/Sh.Rajendra,Accountant Member and Amarjit Singh,Judicial Member िनधा रण वष /Assessment Year: 2011-12 आयकर अपील सं./I.T.A./1649/Mum/2016,िनधा India Capital Research Advisors Private DCIT-Circle-3(2)(1) Limited; Room No.608, 6th Floor, Aayakar Bhavan 97, Jolly Maker, Chamber No.2, Vs. M.K. Road, Mumbai-400 020 Nariman Point, Mumbai-400 021.

PAN:AABCI 6696 J (अपीलाथ /Appellant) ( यथ / Respondent) राज व क ओर से / Revenue by: S/Shri V. Jenardhanan/Jayant Kumar-DR अपीलाथ क ओर से /Assessee by: None सुनवाई क तारीख / Date of Hearing: 02/11/2017 घोषणा क तारीख / Date of Pronouncement: 17/01/2018 लेखा सद य राजे के अनुसार PER RAJENDRA, AM-

Vide its letter dated 13.12.2016 has intimated that it wants of withdraw the appeal for the year under consideration.As stated earlier,none appeared on behalf of the assessee.The Departmental Representative(DR)stated that he had no objection about withdrawal of the appeal.Considering the request made by the assessee,we allow it to withdraw the instant appeal.Appeal is dismissed as withdrawn.

As a result,appeal filed by the assessee stands dismissed. फलतः िनधा !रती "ारा दािखल क गई अपील नामंजूर क जाती है.

Order pronounced in the open court on 17th January, 2018. आदेश क घोषणा खुले यायालय म* +दनांक 17 जनवरी ,2018 को क गई ।

              Sd/-                                                     Sd/-
          (अमरजीत  सह / Amarjit Singh )                    (राजे
  / Rajendra)
     
याियक सद
य / JUDICIAL MEMBER             लेखा सद य / ACCOUNTANT MEMBER

मुंबई Mumbai; दनांक/Dated :17.01.2018. Jv.Sr.PS. आदेश क ितिलिप अ ेिषत/Copy of the Order forwarded to :

1.Appellant /अपीलाथ 2. Respondent / यथ
3.The concerned CIT(A)/संब अपीलीय आयकर आयु , 4.The concerned CIT /संब आयकर आयु
5.DR "K " Bench, ITAT, Mumbai /िवभागीय ितिनिध, खंडपीठ,आ.अ. याया.मुंबई
6.Guard File/गाड फाईल स यािपत ित //True Copy// आदेशानुसार/ BY ORDER, उप/सहायक पंजीकार Dy./Asst. Registrar आयकर अपीलीय अिधकरण, मुंबई /ITAT, Mumbai.