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Delhi High Court - Orders

Sugesan Transport Pvt Ltd vs Continental Engineering Corporation on 22 July, 2025

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~51
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P. (COMM) 109/2021
                               SUGESAN TRANSPORT PVT LTD         .....Petitioner
                                              Through:

                                                                  versus

                                    CONTINENTAL ENGINEERING CORPORATION .....Respondent
                                                 Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                       ORDER
                          %                            22.07.2025
                                    List on 17.11.2025.


                                                                                                              JASMEET SINGH, J
                          JULY 22, 2025




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/07/2025 at 22:27:49