Delhi High Court - Orders
Sugesan Transport Pvt Ltd vs Continental Engineering Corporation on 22 July, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 109/2021
SUGESAN TRANSPORT PVT LTD .....Petitioner
Through:
versus
CONTINENTAL ENGINEERING CORPORATION .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 22.07.2025
List on 17.11.2025.
JASMEET SINGH, J
JULY 22, 2025
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/07/2025 at 22:27:49