Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Andhra Pradesh - Subsection Section 12(7) in Cyberabad (Metropolitian Area) Police Act, 2004 (7)In section 55 of the principal Act for the expression: the Code of Criminal Procedure, 1898" the expression "the Code of Criminal Procedure, 1973" shall be substituted;
