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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(3)(xxiv) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(xxiv)To educate rural masses on economic development and poverty alleviation through microfinance and microenterprises creation with effective technological interventions.