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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(15) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(15)On both sides of the road-under-bridges, height gauges of suitable design shall be provided to ensure that no part of any road vehicle or its load shall come in contact with the road-under-bridge girders.