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[Cites 0, Cited by 0] [Section 861] [Entire Act]

State of Uttar Pradesh - Subsection

Section 861(vii) in Rules under the United Provinces Excise Act, 1910

(vii)"Gravity" means the proportion which the weight of a liquid Beers to that of an equal bulk of distilled water, the gravity of distilled water at 60° F being taken to be 1,000°;