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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(3) in Jhargram University Act, 2017

(3)If the Finance Officer is for any reason temporarily unatle_to exercise the powet•s and perform the duties of his office, the Vice-Chancellor, with the appre,;-al of Vie Executive Council, may appoint a person temporarily for a period riot exceeding six months to exercise the powers and perform the duties of the Finance Officer.