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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(2) in The Orissa Industrial Infrastructure Development Corporation Act, 1980

(2)The management of the funds referred to in Sub-section (1), the sum to be transferred from time to time to the credit thereof and the application of money comprised therein shall be determined by the Corporation.