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State of Rajasthan - Section

Section 5 in The Rajasthan Land Reforms and Jagir Resumption (Absorption of Jagir Employees) Rules, 1954

5. Seniority.

- For the purpose of seniority, the date of taking over the Jagir will determine the rank of a Jagir Employee vis-a-vis a Government employee in the same cadre. The seniority of Jagir Employee inter-se will be fixed by the Department according to the existing rules of the Departments concerned.