Madhya Pradesh High Court
Vishnu Prasad Verma vs Industrial Court Of M.P. Thr. on 20 November, 2017
pawar/- W.P.NO.19767/2017 1 GLHOI' M Shri Alok Kumar Sharma, learned counsel for the pefifionen Issue notice to respondent on payment of process
fee by Registered A/d within seven days. Notice be made returnable in six weeks. (Sanjay Yadav) Judge