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Delhi High Court - Orders

Lodha Pranik Landmark Developeers Pvt ... vs Airports Athority Of India & Anr on 12 January, 2023

Bench: Najmi Waziri, Sudhir Kumar Jain

                              $~10
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      LPA 129/2018
                                     LODHA PRANIK LANDMARK DEVELOPEERS PVT LTD
                                                                                ..... Appellant
                                                  Through: Counsel for Appellant.
                                                           (Appearance not given)

                                                       versus

                                     AIRPORTS ATHORITY OF INDIA & ANR                ..... Respondents
                                                       Through:    Mr. Digvijay Rai and Mr. Archit
                                                                   Mishra, Advocates for R-1.

                                     CORAM:
                                     HON'BLE MR. JUSTICE NAJMI WAZIRI
                                     HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
                                                       ORDER

% 12.01.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).

1. The Hon'ble Division Bench has not assembled today.

2. Renotify on 30.01.2023.

BY ORDER COURT MASTER JANUARY 12, 2023 RW Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:12.01.2023 17:31:50