Delhi High Court - Orders
Lodha Pranik Landmark Developeers Pvt ... vs Airports Athority Of India & Anr on 12 January, 2023
Bench: Najmi Waziri, Sudhir Kumar Jain
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 129/2018
LODHA PRANIK LANDMARK DEVELOPEERS PVT LTD
..... Appellant
Through: Counsel for Appellant.
(Appearance not given)
versus
AIRPORTS ATHORITY OF INDIA & ANR ..... Respondents
Through: Mr. Digvijay Rai and Mr. Archit
Mishra, Advocates for R-1.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 12.01.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. The Hon'ble Division Bench has not assembled today.
2. Renotify on 30.01.2023.
BY ORDER COURT MASTER JANUARY 12, 2023 RW Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:12.01.2023 17:31:50