Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 41 in The Railway Claims Tribunal (Procedure) Rules, 1989 41. [* * *] [ Rule 41 omitted by G.S.R. 719(E), dated 15-10-1999 (w.e.f. 26-10-1999).]
