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[Cites 0, Cited by 0] [Section 19(15)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(15)(i) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(i)Depth of the pit below the surface shall not exceed one metre from the adjoining ground in case of river/stream bed;