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State of Haryana - Section

Section 229 in Punjab Jail Manual

229. Daily entries to be made by Deputy Superintendent in his journal.

- The Deputy Superintendent shall enter daily in his journal -
(a)the time the wards were opened;
(b)the members of the staff (if any) who were absent;
(c)the time prisoners began work;
(d)the time work was stopped in the forenoon and when it was recommenced;
(e)the time work was stopped for the day; and
(f)the time the lock-up was completed.