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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Odisha - Subsection

Section 55(2) in The Orissa Panchayat Samiti (Conduct of Business) Rules, 1969

(2)When a non-official member, in whose name, the question stands, is absent, some other non-official member authorised by the former under prior intimation to the Chairman, may ask the question.